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Ramswaroop And Ors. vs The State Of M.P.
2023 Latest Caselaw 3675 MP

Citation : 2023 Latest Caselaw 3675 MP
Judgement Date : 1 March, 2023

Madhya Pradesh High Court
Ramswaroop And Ors. vs The State Of M.P. on 1 March, 2023
Author: Deepak Kumar Agarwal
                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT GWALIOR
                                                     CRA No. 197 of 2004
                                        (RAMSWAROOP AND ORS. AND OTHERS Vs THE STATE OF M.P.)

                         Dated : 01-03-2023
                               Shri Madhukar Kulshrestha, learned counsel for the appellants.

                               Shri CP Singh, learned counsel for the respondent- State.

This appeal is pending since 2004. Since 19-01-2017, counsel for the appellants is regularly seeking adjournment on one occasion or other count. On 25-01-2023, on the request of Shri Kulshrestha, the case has been fixed for today itself. Despite giving various opportunities, the counsel for the appellants

is not ready to argue the matter today and also sought time.

As last indulgence, list the matter for final hearing on 23-03-2023. On the aforesaid date if counsel for the appellants seeks adjournment, this Court shall pass final order/judgment after perusing the record.

(DEEPAK KUMAR AGARWAL) JUDGE

MKB

Signature Not Verified Signed by: MAHENDRA BARIK Signing time: 3/1/2023 6:19:45 PM

 
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