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Obc Advocate Welfare Association vs High Court Of Madhya Pradesh
2023 Latest Caselaw 12147 MP

Citation : 2023 Latest Caselaw 12147 MP
Judgement Date : 31 July, 2023

Madhya Pradesh High Court
Obc Advocate Welfare Association vs High Court Of Madhya Pradesh on 31 July, 2023
Author: Sujoy Paul
                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        WP No. 7459 of 2023
                              (OBC ADVOCATE WELFARE ASSOCIATION Vs HIGH COURT OF MADHYA PRADESH AND OTHERS)

                         Dated : 31-07-2023
                                 Shri R.S. Thakur- Advocate for the petitioner.

                                 Shri Ankit Agrawal- GA for the respondent State.

Learned counsel for the petitioner prays for time to prepare the matter armed with relevant judgments.

In the interest of justice, prayer is allowed.

As prayed, list in the next week.





                              (SUJOY PAUL)                                         (ACHAL KUMAR PALIWAL)
                                 JUDGE                                                     JUDGE

                         sh




Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 8/1/2023 2:22:08 PM

 
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