Jawaharlal Gupta vs The State Of Madhya Pradesh
2023 Latest Caselaw 12095 MP

                            1
      IN    THE     HIGH COURT OF MADHYA
                        PRADESH
                      AT JABALPUR
                         BEFORE
           HON'BLE SHRI JUSTICE RAVI MALIMATH,
                      CHIEF JUSTICE
                            &
           HON'BLE SHRI JUSTICE VISHAL MISHRA
                  ON THE 31 st OF JULY, 2023
                WRIT PETITION No. 427 of 2020

BETWEEN:-
NANDYA DONGRE S/O LATE SARAWAN DONGRE,
AGED ABOUT 62 YEARS, OCCUPATION: RETD
PLANT SUPERVISOR OFFICE OF SUPERINTENDING
ENGINEER SERVICE II MPPGCL SARNI DIST
BETUL MPPGCL SARNI DIST BETUL (MADHYA
PRADESH)

                                                   .....PETITIONER
(BY SHRI ABHIMANYU SINGH - ADVOCATE )

AND
1.    THE STATE OF MP THROUGH PRINCIPAL
      SECRETARY DEPARTMENT OF ENERGY
      VALLABH BHAWAN BHOPAL (MADHYA
      PRADESH)

2.    M.P. POWER MANAGEMENT COMPANY
      LIMITED THROUGH MANAGING DIRECTOR
      DISTT. JABALPUR (MADHYA PRADESH)

3.    CHIEF ENGINEER HUMAN RESOURCES AND
      A D M I N I S T R AT I O N SHAKTI BHAWAN
      RAMPUR, JABALPUR (MADHYA PRADESH)

4.    SUPERINTENDENT ENGINEER SERVICE II
      M PPGCL SARNI DISTT. BETUL (MADHYA
      PRADESH)

                                                 .....RESPONDENTS
                          2
(SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND
SHRI ANOOP NAIR - ADVOCATE FOR RESPONDENTS NO.2 TO 4)

              WRIT PETITION No. 28652 of 2019

BETWEEN:-
JAWAHARLAL GUPTA S/O SHRI G.P. GUPTA, AGED
ABOUT 61 YEARS, OCCUPATION: ASSISTANT
ENGINEER WRD 686 JABALPUR DEVELOPMENT
AUTHORITY COLONY SHANTI NAGAR DAMOH
NAKA DISTRICT JABALPUR (MADHYA PRADESH)

                                                .....PETITIONER
(BY SHRI AYUR JAIN - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH
      THROUGH PRINCIPAL SECRETARY WATER
      RESOURCES   DEPARTMENT     VALLABH
      BHAWAN, BHOPAL (MADHYA PRADESH)

2.    ENGINEER-IN-CHIEF WATER RESOURCE
      D E PA R T M E N T TULSI NAGAR DISTT.
      BHOPAL (MADHYA PRADESH)

3.    CHIEF      ENGINEER BODHI   (WATER
      RESOURCES        DEPARTMENT) SWARA
      BHAWAN BEHIND KOLAR REST HOUSE
      BHOPAL (MADHYA PRADESH)

                                              .....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

              WRIT PETITION No. 1225 of 2020

BETWEEN:-
HARISH CHANDRA VYAS S/O LATE SURESH
CHANDRA VYAS, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRE INCHARGE ASSISTANT
ENGINEER PUBLIC HEALTH ENGINEERING
DEPAREMENT    SUB   DIVISION   PANDHANA
DIVISION KHANDWA DISTT. KHANDWA M.P. 15,
RAMESHWARPURAM COLONY IN FRONT OF
JHULELAL TEMPLE KHANDWA DISTT. KHANDWA
                           3
(MADHYA PRADESH)

                                                 .....PETITIONER
(BY SHRI AISHWARY SAHU - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH
      THROUGH ITS PRINCIPAL SECRETARY
      VALLABH BHAWAN, BHOPAL (MADHYA
      PRADESH)

2.    CHIEF     ENGINEER PUBLIC  HEALTH
      ENGINEERING       DEPARTMENT DISTT.
      BHOPAL (MADHYA PRADESH)

3.    CHIEF      ENGINEER PUBLIC  HEALTH
      ENGINEERING      DEPARTMENT INDORE
      REGION INDORE (MADHYA PRADESH)

4.    SUPERINTENDENT         ENGINEER PUBLIC
      HEALTH     ENGINEERING    DEPARTMENT
      DIVISION INDORE DISTT. INDORE (MADHYA
      PRADESH)

5.    EXECUTIVE ENGINEER PUBLIC HEALTH
      ENGINEERING      DEPARTMENT DISTT.
      KHANDWA (MADHYA PRADESH)

6.    DISTRICT TREASURY OFFICER KHANDWA
      EAST NIMAR DISTT. KHANDWA (MADHYA
      PRADESH)

                                               .....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

               WRIT PETITION No. 1550 of 2020

BETWEEN:-
THAN SINGH PATEL S/O SHRI BAL KRISHNA
PATEL, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED EMPLOYED R/O H.NO. 06 SAMRIDHI
PARISAR, RAJHARSH COLONEY, KOLAR ROAD,
BHOPAL (MADHYA PRADESH)

                                                 .....PETITIONER
                            4
(BY SHRI D.K. SHARMA - ADVOCATE )

AND
1.    STATE OF MADHYA PRASAD THROUGH THE
      SECRETARY DEPTT. OF FINANCE VALLABH
      BHAWAN BHOPAL (MADHYA PRADESH)

2.    SECRETARY     WATER     RESOURCE
      DEPARTMENT VALLABH BHAWAN, BHOPAL
      (MADHYA PRADESH)

3.    ENGINEER IN CHIEF WATER RESOURCE
      DEPARTMENT BHOPAL (MADHYA PRADESH)

4.    CHIEF ENGINEER WATER RESOURCE
      D EPARTM EN T DIVISION HOSHANGABAD
      (MADHYA PRADESH)

5.    EXECUTIVE ENGINEER WATER RESOURCE
      DEPARTMENT BARNA BAI NAHAR DIVISION
      BADI   DISTRICT   RAISEN   (MADHYA
      PRADESH)

6.    DISTRICT PENSION     OFFICER  RAISEN
      DISTRICT RAISEN (MADHYA PRADESH)

7.    DISTRICT TREASURY OFFICER RAISEN
      DISTRICT RAISEN (MADHYA PRADESH)

8.    ACCOUNTANT GENERAL OF M.P. (TITLE
      AND ACCOUNT) KOLAR  ROAD BHOPAL
      (MADHYA PRADESH)

                                                       .....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

      These petitions coming on for orders this day, Hon'ble Shri
Justice Ravi Malimath, Chief Justice passed the following:
                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in these petitions is covered by the judgment of t h e Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya

Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that these petitions be also disposed off on the same terms.

In view of the submission made, the petitions are disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                    (RAVI MALIMATH)                              (VISHAL MISHRA)
                                      CHIEF JUSTICE                                   JUDGE
                             MSP



Digitally signed by MANVENDRA
SINGH PARIHAR
Date: 2023.08.02 13:13:06 +05'30'