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J. P. Yadav vs The State Of M.P.
2023 Latest Caselaw 12064 MP

Citation : 2023 Latest Caselaw 12064 MP
Judgement Date : 31 July, 2023

Madhya Pradesh High Court
J. P. Yadav vs The State Of M.P. on 31 July, 2023
Author: Chief Justice
                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 31 st OF JULY, 2023
                                           WRIT PETITION No. 4500 of 2020

                           BETWEEN:-
                           1.    J. P. YADAV S/O DAYA PRASAD YADAV, AGED
                                 ABOUT     70  YEARS, OCCUPATION: RETIRED
                                 TEACHER R/O VILLAGE GUJARWADA, TAH.
                                 BABAI,   DISTT.  HOSHANGABAD,    (MADHYA
                                 PRADESH)

                           2.    RAVISHANKAR DUBEY (DEAD) THROUGH LRS.
                                 SMT. MALTI DUBEY W/O LATE RAVISHANKAR
                                 DUBEY, AGED ABOUT 60 YEARS R/O MARUPURA
                                 SOHAGPUR DISTT. (MADHYA PRADESH)

                           3.    KAILASH SINGH PATEL S/O SHRI PAHLAD, AGED
                                 ABOUT    75  YEARS, OCCUPATION: RETIRED
                                 TEACHER VILLAGE TEHSIR TAH. SOHAGPUR
                                 DISTT HOSHANGABAD (MADHYA PRADESH)

                                                                             .....PETITIONERS
                           (BY SHRI NARENDRA KUMAR SHARMA - ADVOCATE)

                           AND
                           1.    THE STATE OF M.P. THROUGH THE SECRETARY
                                 SCHOOL EDUCATION DEPARTMENT VALLABH
                                 BHAWAN, BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER    PUBLIC   INSTRUCTIONS
                                 GAUTAM NAGAR BHOPAL (MADHYA PRADESH)

                           3.    COMMISSIONER DIRECTORATE OF TREASURY
                                 AND ACCOUNTS BHOPAL (MADHYA PRADESH)

                           4.    DISTRICT  EDUCATION  OFFICER  SCHOOL
                                 EDUCATION            DEPARTMENT DISTT.
                                 HOSHANGABAD (MADHYA PRADESH)
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM
                                                                2

                           5.       TREASURY   OFFICER H O S H A N G B A D DISTT.
                                    HOSHANGABAD (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM
 

 
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