Dr. Vijay Kumar Tiwari vs The State Of Madhya Pradesh
2023 Latest Caselaw 12043 MP

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                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                 ON THE 31 st OF JULY, 2023
                                             WRIT PETITION No. 4438 of 2020

                           BETWEEN:-
                           DR. VIJAY KUMAR TIWARI S/O SHRI POORAN PRASAD
                           TIWARI, AGED ABOUT 65 YEARS, OCCUPATION: RETD.
                           DIST. AYUSH OFFICER C-1 SURAJ NAGAR SAKHIPURA
                           UJJAIN (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI SHUBHAM BHARAT - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THR.
                                 PRINCIPAL SECRETARY AYUSH DEPT. VALLABH
                                 BHAWAN, BHOPAL (MADHYA PRADESH)

                           2.    DIVISIONAL AYUSH OFFICER DIVISIONAL OFFICE
                                 NEAR THE BACK GATE OF GOVERNMENT
                                 HAMIDIA HOSPITAL BHOPAL DISTT-BHOPAL
                                 (MADHYA PRADESH)

                           3.    DISTRICT AYUSH OFFICER AYUSH DEPARTMENT,
                                 119, JAYANTI COLONY NEW BUS STAND SEHORE
                                 (MADHYA PRADESH)

                           4.    DISTRICT TREASURY OFFICER DIRECTORATE OF
                                 PENSION DISTT-SEHORE (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM
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                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM