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Sitaram Soni vs State Of Madhya Pradesh
2023 Latest Caselaw 12036 MP

Citation : 2023 Latest Caselaw 12036 MP
Judgement Date : 31 July, 2023

Madhya Pradesh High Court
Sitaram Soni vs State Of Madhya Pradesh on 31 July, 2023
Author: Chief Justice
                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 31 st OF JULY, 2023
                                            WRIT PETITION No. 8598 of 2020

                           BETWEEN:-
                           SITARAM SONI S/O LATE SHRI HULASI RAM SONI,
                           AGED ABOUT 67 YEARS, OCCUPATION: RETD. AS HEAD
                           MASTER R/O. IN FRONT OF ELECTRICITY SUB STATION
                           SATAI ROAD, DISTT. CHHATARPUR (MADHYA
                           PRADESH)

                                                                                 .....PETITIONER
                           (BY SHRI ASHUTOSH TRIPATHI - ADVOCATE)

                           AND
                           1.    STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY, DEPT. OF FINANCE DIST.
                                 BHOPAL (MADHYA PRADESH)

                           2.    STATE    OF   M.P. THROUGH  PRINCIPAL
                                 SECRETARY, SCHOOL EDUCATION DEPTT.,
                                 VALLABH   BHAWAN,    BHOPAL (MADHYA
                                 PRADESH)

                           3.    DISTRICT    EDUCATION   OFFICER, DISTT.
                                 CHHATARPUR (MADHYA PRADESH)

                           4.    DISTRICT TREASURY OFFICER, CHHATARPUR
                                 DISTT. CHHATARPUR (MADHYA PRADESH)

                           5.    PRINCIPAL GOVT. HIGHER SECONDARY. SCHOOL
                                 NO.   2,  CHHATARPUR DISTT. CHHATARPUR
                                 (MADHYA PRADESH)

                                                                               .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 03-08-2023
18:27:18
                                                              2
                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.





                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 03-08-2023
18:27:18
 

 
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