Baburam Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 12027 MP

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                          IN    THE    HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 31 st OF JULY, 2023
                                         WRIT PETITION No. 14415 of 2023

                         BETWEEN:-
                         BABURAM YADAV S/O LATESHRI DALLY YADAV, AGED
                         ABOUT 64 YEARS, OCCUPATION: RETIRED FROM THE
                         POST OF SOIL CONSERVATION SURVEY OFFICER
                         FROM      THE     OFFICE OF  ASSISTANT    SOIL
                         CONSERVATION OFFICE AT KOTHI COMPOUND REWA
                         R/O AT PRESENT RESIDING AT HOUE NO 24/262
                         DWRIKA NAGAR REWA DISTRICT REWA (MADHYA
                         PRADESH)

                                                                           .....PETITIONER
                         (BY SHRI HARISH AGNIHOTRI - ADVOCATE )

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               PRINCIPAL    SECRETARY   AGRICULTURE
                               DEPARTMENT R/O VALLABH BHAWAN BHOPAL
                               (MADHYA PRADESH)

                         2.    DIRECTOR KISHAN KALYAN AVAM KRISHI
                               VIKASH VINDYANCHAL BHAWAN, BHOPAL
                               DISTRICT BHOPAL (MADHYA PRADESH)

                         3.    DEPUTY DIRECTOR KISHAN KALYAN AVAM
                               KRISHI VIKASH KOTHI COMPOUND, REWA
                               DISTRICT REWA (MADHYA PRADESH)

                         4.    ASSISTANT SOIL CONSERVATION OFFICER, SUB
                               DIVISION   REWA KOTHI COMPOUND REWA,
                               DISTRICT REWA (MADHYA PRADESH)

                         5.    DISTRICT PENSION OFFICER REWA DISTRICT
                               REWA (MADHYA PRADESH)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/3/2023
10:30:40 AM
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                         6.     STATE OF MADHYA PRADESH, THROUGH
                                PRINCIPAL SECRETARY, FINANCE DEPARTMENT
                                VALLABH BHAWAN, BHOPAL DISTRICT BHOPAL
                                (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                         (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                         MSP




Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 8/3/2023
10:30:40 AM