Ashok Kumar Mathur vs The State Of Madhya Pradesh
2023 Latest Caselaw 12021 MP

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                                 IN    THE      HIGH COURT OF MADHYA
                                                    PRADESH
                                                  AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 31 st OF JULY, 2023
                                           WRIT PETITION No. 4648 of 2020

                           BETWEEN:-
                           ASHOK KUMAR MATHUR S/O LATE SHRI P.D.
                           MATHUR, AGED ABOUT 65 YEARS, OCCUPATION:
                           RETD. EMPLOYEE R/O H.N. 1450/A CHANDAN
                           COLONY NEAR SHIV TEMPLE GANGA NAGAR
                           GARHA JABALPUR (MADHYA PRADESH)

                                                                                 .....PETITIONER
                           (BY SHRI SAMEER BEOHAR - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THR. ITS
                                 PRINCIPAL SECRETARY IRRIGATION DEPT.
                                 VALLABH BHAWAN, BHOPAL (MADHYA
                                 PRADESH)

                           2.    NARMADA      VALLEY    DEVELOPMENT
                                 AUTHORITY    THR.   ITS   CHAIRMAN
                                 NARMADA BHAWAN TULSI NAGAR JAIL
                                 ROAD BHOPAL (MADHYA PRADESH)

                           3.    CHIEF ENGINEER UPPER NARMADA ZONE
                                 BARGI    HILLS  JABALPUR  (MADHYA
                                 PRADESH)

                                                                               .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice



Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM
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                           Ravi Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                   (VISHAL MISHRA)
                                     CHIEF JUSTICE                                        JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 8/3/2023
10:34:05 AM