Citation : 2023 Latest Caselaw 12003 MP
Judgement Date : 31 July, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 31 st OF JULY, 2023
WRIT PETITION No. 2104 of 2021
BETWEEN:-
KU. ARCHANA SHRIVASTAVA, D/O LATE HEMANT
KUMAR VERMA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED ASSISTANT TEACHER, R/O
CHAMAN APARTMENT, NAPIER TOWN, JABALPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI DINESH KUMAR UPADHYAY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH, THRO. ITS
PRINCIPAL SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. COMMISSIONER, PUBLIC INSTRUCTION,
SATPUDA BHAWAN, BHOPAL (MADHYA
PRADESH)
3. DIVISIONAL PENSION OFFICER, JABALPUR,
DISTT. JABALPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that Signature Not Verified Signed by: PREM SHANKAR MISHRA Signing time: 04-08-2023 10:40:43
arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.
In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
psm
Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 04-08-2023
10:40:43
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