A.K. Verma vs The State Of M.P.
2023 Latest Caselaw 12002 MP

                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                 ON THE 31 st OF JULY, 2023
                                             WRIT PETITION No. 19937 of 2020

                           BETWEEN:-
                           A.K. VERMA S/O SHRI B.D. SHARMA, AGED ABOUT 70
                           YEARS, OCCUPATION: RETIRED ASSISTENT ENGINEER
                           R/O. 77- ADYA HABITATE, KHAJURI KALA, PIPLANI,
                           BHOPAL (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI SATYA PRAKASH MISHRA - ADVCOATE)

                           AND
                           1.    THE STATE OF M.P. THR PRINCIPAL SECRETARY
                                 DEPT. OF FINANCE VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           2.    STATE   OF   MADHYA   PRADESH THROUGH
                                 PRINCIPAL SECRETARY WATER RESOURCE
                                 D EPARTM EN T VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           3.    ENGINEER        IN    CHIEF WATER RESOURCE
                                 D E PA R T M E N T DEPARTMENT    OF  WATER
                                 RESOURCE BHOPAL (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that Signature Not Verified Signed by: PREM SHANKAR MISHRA Signing time: 04-08-2023 10:40:43

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           psm




Signature Not Verified
Signed by: PREM SHANKAR
MISHRA
Signing time: 04-08-2023
10:40:43