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Dadan & Ors. vs The State Of M.P.
2023 Latest Caselaw 11768 MP

Citation : 2023 Latest Caselaw 11768 MP
Judgement Date : 26 July, 2023

Madhya Pradesh High Court
Dadan & Ors. vs The State Of M.P. on 26 July, 2023
Author: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2237 of 1998 (DADAN & ORS. AND OTHERS Vs THE STATE OF M.P.)

Dated : 26-07-2023 Shri Shahnawaz Khan - Advocate for the appellants.

Shri Atmaram Ben - Deputy Government Advocate for the State.

Arguments heard.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

ps Digitally signed by PRASHANT SHRIVASTAVA Date: 2023.07.27 10:57:20 +05'30' Adobe Reader version: 11.0.23

 
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