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Ramswaroop vs The State Of Madhya Pradesh
2023 Latest Caselaw 11767 MP

Citation : 2023 Latest Caselaw 11767 MP
Judgement Date : 26 July, 2023

Madhya Pradesh High Court
Ramswaroop vs The State Of Madhya Pradesh on 26 July, 2023
Author: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 2630 of 2015 (RAMSWAROOP Vs THE STATE OF MADHYA PRADESH)

Dated : 26-07-2023 Shri Ramanuj Choubey-Advocate for the appellant.

Shri Yogesh Dhande-Government Advocate for the State.

The hearing of this appeal is concluded. Reserved for judgment.



                             (SUJOY PAUL)                                     (ACHAL KUMAR PALIWAL)
                                JUDGE                                                 JUDGE

                          kundan




Signature Not Verified Signed by: KUNDAN SHARMA Signing time: 7/28/2023 11:30:42 AM

 
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