Thakur Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 11678 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      CRA No. 3376 of 2015
                                        (THAKUR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 25-07-2023
                                  Shri Sandeep Koshta - Advocate for the appellants.

                                  Shri Yogesh Dhande - Government Advocate for the respondent - State.

As prayed by learned counsel for the appellants, list in the second half of August, 2023 to enable him to argue the matter armed with relevant judgments.

                               (SUJOY PAUL)                                  (ACHAL KUMAR PALIWAL)
                                  JUDGE                                              JUDGE

                          rj

Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 7/26/2023 10:53:02 AM