Mohan vs The State Of M.P.
2023 Latest Caselaw 11478 MP

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 3331 of 2022
                                             (SAHAB SINGH Vs THE STATE OF MADHYA PRADESH)

                                                          CRA/05627/2023
                         Dated : 21-07-2023
                                 Parties through their counsel.

                                 It is argued by learned counsel for the appellants that both the criminal
                         appeals are arising out of different judgment and different crime number. Thus,
                         the matters may be delinked.
                                 Registry may verify the same and if aforesaid contention is found to be

                         correct, list these matters separately in the week commencing 31/07/2023.


                            (SUJOY PAUL)                                     (ACHAL KUMAR PALIWAL)
                               JUDGE                                                 JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
7/22/2023

11:49:53 AM