Yamuana Prasad Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 11406 MP

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                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA
                                               ON THE 21 st OF JULY, 2023
                                           WRIT PETITION No. 15869 of 2023

                           BETWEEN:-
                           1.    YAMUANA     PRASAD   MISHRA    S/O SHRI
                                 BHAGWANDEEN MISHRA, AGED ABOUT 57
                                 YEARS, OCCUPATION: SAMITI PRABANDHAK R/O
                                 WARD NO. 15 BURHAR TEHSIL BURHAR
                                 DISTRICT SHAHDOL (MADHYA PRADESH)

                           2.    JANARDAN PRASAD SHUKLA S/O LATE SHRI
                                 HANUMAN PRASAD SHUKLA, AGED ABOUT 57
                                 YEARS, OCCUPATION: SAMITI PRABANDHAK R/O
                                 LAKHNAUTI TEHSIL JAISINGH NAGAR, DISTRICT
                                 SHAHDOL (MADHYA PRADESH)

                           3.    VINOD KUMAR TIWARI S/O LATE SHRI
                                 SABHARAM TIWARI, AGED ABOUT 53 YEARS,
                                 OCCUPATION: SAMITI PRABANDHAK R/O WARD
                                 NO.07, KOTMA TEHSIL KOTMA DISTRICT
                                 ANUPPUR (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI V.C. DWIVEDI - ADVOCATE )

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 THE SECRETARY CO OPERATIVE DEPARTMENT
                                 MANTRALAYA VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE   COMMISSIONER    CUM REGISTRAR,
                                 COOPERATIVE SOCIETIES BHOPAL DISTRICT
                                 BHOPAL (MADHYA PRADESH)

                           3.    DISTRICT CENTRAL COOPERATIVE BANK MYDT.
                                 SHAHDOL      (M.P.)   THROUGH      THE
                                 ADMINISTRATOR.

                           4.    CHIEF EXECUTIVE OFFICER DISTRICT CENTRAL
                                 COOPERATIVE    BANK     SHAHDOL DISTRICT
Signature Not Verified
Signed by: SHIBA NARAYAN
BISWAL
Signing time: 7/22/2023
2:44:40 PM
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                                    SHAHDOL (MADHYA PRADESH)

                                                                                            .....RESPONDENTS
                           (BY SHRI ANUBHAV JAIN - GOVT. ADVOCATE )

                                    T h is petition coming on for orders this day, t h e cou rt passed the
                           following:
                                                                 ORDER

It is submitted by learned counsel for petitioners that in the light of the judgment passed by the Division Bench in the case of Meena Rathore Vs. State of M.P. decided on 27.04.2016 in W.P. No.4595/2016, he may be permitted to withdraw this petition with liberty to file a properly constituted writ petition.

With the aforesaid liberty, petition is dismissed as withdrawn.

(G.S. AHLUWALIA) JUDGE Biswal

Signature Not Verified Signed by: SHIBA NARAYAN BISWAL Signing time: 7/22/2023 2:44:40 PM