Milan @ Prince Kumar vs The State Of Madhya Pradesh
2023 Latest Caselaw 11356 MP

Citation : 2023 Latest Caselaw 11356 MP
Judgement Date : 20 July, 2023

Madhya Pradesh High Court

Milan @ Prince Kumar vs The State Of Madhya Pradesh on 20 July, 2023

Author: Anuradha Shukla

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                      CRA No. 5102 of 2019
                                    (MILAN @ PRINCE KUMAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 20-07-2023
                                 Shri Rambachan Sahu - Advocate for the appellant.

                                 Shri   B.     K.   Upadhyay       -   Deputy   Government    Advocate   for
                           respondent/State.

                                 Learned counsels for the parties are heard finally.
                                 Reserved for judgment.
                           .

(ANURADHA SHUKLA) JUDGE

Signature Not Verified Signed by: NITESH PANDEY Signing time: 7/24/2023 6:49:59 PM

Download the LatestLaws.com Mobile App