Partner M/S Satyam Ginners Thr. ... vs M.P.State Agricutlrue Marketing ...
2023 Latest Caselaw 11091 MP

                                                                  1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                             WP No. 1995 of 2010
                               (PARTNER M/S SATYAM GINNERS THR. MAUKESH KUMAR JAIN Vs M.P.STATE AGRICUTLRUE
                                                     MARKETING AND 03 ORS. AND OTHERS)



                           Dated : 17-07-2023
                                    Shri Rahul A. Sethi, learned counsel for the petitioner.
                                    Ms. Sanjeeni Marathe, learned counsel for the respondent Nos.1-3.

Counsel for the petitioner submits that the present petition is covered by judgment passed by co-ordinate Bench of this Court dated 23/11/2009 passed

in W.P. No.8188/2009 (Ramesh Chandra Goyal Vs. M.P State Agriculture Marketing Board and others).

Counsel for the respondent prays for time to examine that whether the present petition is covered by the said judgment or not.

List after four weeks.

I.R to continue.

(VIJAY KUMAR SHUKLA) JUDGE

Pramod

Signature Not Verified Signed by: PRAMOD KUSHWAHA Signing time: 17-07-2023 18:03:28