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Naresh Malviya (Dead) Thr Lrs Smt ... vs Virendra Kumar Sharma
2023 Latest Caselaw 11085 MP

Citation : 2023 Latest Caselaw 11085 MP
Judgement Date : 17 July, 2023

Madhya Pradesh High Court
Naresh Malviya (Dead) Thr Lrs Smt ... vs Virendra Kumar Sharma on 17 July, 2023
Author: Dwarka Dhish Bansal
                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          CR No. 663 of 2019
                               (NARESH MALVIYA (DEAD) THR LRS SMT MADHURI AND OTHERS Vs VIRENDRA KUMAR SHARMA)

                          Dated : 17-07-2023
                                   Shri K.S. Jha, learned counsel for the applicants.

                                   Heard on IA No.12549/2019, which is an application for staying further
                          proceedings before the executing court.
                                   Despite service of notice on the non-applicant-Virendra Kumar Sharma,
                          none is appearing on his behalf.

                                   Looking to the nature of decree and the map annexed and upon deposit
                          of Rs.2,96,000/- by the applicants/judgment debtors before the executing court
                          within a period of 15 days from today, the execution of decree of specific
                          performance is hereby stayed until further orders.
                                   Issue notice of admission and IA No.12549/2019 to the respondent on

payment of PF within seven working days, failing which this civil revision shall stand dismissed without further reference to the Court.

List for further consideration on admission and IA No.12549/2019 in the week commencing 21.08.2023 at the Top of the List.

(DWARKA DHISH BANSAL) JUDGE

ss

Signature Not Verified Signed by: SWETA SAHU Signing time: 7/18/2023 5:30:45 PM

 
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