Dilip Loni vs The State Of Madhya Pradesh
2023 Latest Caselaw 10949 MP

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRA No. 5650 of 2018
                                           (DILIP LONI AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 14-07-2023
                                   Shri Manish Awasthy - Advocate for the appellants.

                                   Shri Ajay Shukla - Government Advocate for the respondent/State.

As prayed by learned counsel for the appellants, list after two weeks to enable him to apprise the Court about the counter case filed at the behest of appellants against the opposite party.

In case, said counter case is already decided, the appellants' counsel shall file the copy of judgment.

As prayed, list after two weeks.

                                (SUJOY PAUL)                                    (DWARKA DHISH BANSAL)
                                   JUDGE                                                JUDGE

                          anu




Signature Not Verified
Signed by: ANUPRIYA
SHARMA CHOUBEY
Signing time: 7/18/2023
9:53:48 AM