Citation : 2023 Latest Caselaw 10681 MP
Judgement Date : 11 July, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MP No. 462 of 2023
((DECEASED) KAILASHCHANDRA DERIYA (PATIDAR) THROUGH LRS. SADASHIV DERIYA PATIDAR AND
OTHERS Vs ASHOK KUMAR DERIYA (PATIDAR) AND OTHERS)
MP/05673/2022
Dated : 11-07-2023
Shri Shailendra Shrivastava, learned counsel for the petitioners.
Shri Harish Joshi, learned counsel for the Respondent [R-1].
Ms. Bhagyashree Gupta, learned Govt. Advocate appearing on behalf of Advocate General.
Counsel for the petitioners seeks and is granted time to argue the matter armed with relevant judgments.
Let the matter be listed on 26.7.2023. Interim relief shall continue, till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE
moni
Signature Not Verified Signed by: MONI RAJU Signing time: 7/11/2023 6:18:36 PM
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