Aryavrat Projects And Developers ... vs Wagad Infra Projects Pvt. Ltd.
2023 Latest Caselaw 10527 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR AA No. 62 of 2022 (ARYAVRAT PROJECTS AND DEVELOPERS PVT. LTD. Vs WAGAD INFRA PROJECTS PVT. LTD.)

Dated : 10-07-2023 Shri Anukul Raj and Rahul Diwaker - Advocates for Aryavrat Project

and Developers Pvt. Ltd.

S h ri Brian Da Silva - Sr. Advocate with Shri Sarabveer Oberoi - Advocate for the Wagad Infra Project Pvt. Ltd.

On the joint request, matter is finally heard.

Judgment dictated separately, signed and dated.

                               (SUJOY PAUL)                                        (ACHAL KUMAR PALIWAL)
                                  JUDGE                                                    JUDGE

                          rj




Signature Not Verified
Signed by: RAJESH KUMAR
JYOTISHI

Signing time: 7/12/2023 5:23:24 PM