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Jeet Singh @ Jittu Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 10250 MP

Citation : 2023 Latest Caselaw 10250 MP
Judgement Date : 5 July, 2023

Madhya Pradesh High Court
Jeet Singh @ Jittu Yadav vs The State Of Madhya Pradesh on 5 July, 2023
Author: Anuradha Shukla
                                                           1
                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                   CRA No. 9893 of 2019
                                     (JEET SINGH @ JITTU YADAV Vs THE STATE OF MADHYA PRADESH)

                         Dated : 05-07-2023
                              Shri D.S. Baghel - Advocate for appellant.

                              Shri B.K.Upadhyay - Deputy Govt. Advocate for respondent /State.

Heard learned counsel for the parties. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

rv

Signature Not Verified Signed by: REENA HIMANSHU SHARMA Signing time: 7/6/2023 2:33:54 PM

 
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