Citation : 2023 Latest Caselaw 948 MP
Judgement Date : 16 January, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 757 of 2004
(SURAJMAL Vs THE STATE OF M.P.)
Dated : 16-01-2023
Shri Arpan J. Pawar - Advocate or the appellant.
Shri Ajay Shukla - Government Advocate for the respondent/State.
The dispute involved in this matter can be resolved with the assistance of Mediator.
Principal District and Sessions Judge, Burhanpur is directed to appoint a
Mediator in this matter placed at Burhanpur.
Registry is directed to send copy of the impugned judgment and other relevant documents to the Principal District and Sessions Judge, Burhanpur.
List the matter after receipt of the report of the Mediator.
(RAJENDRA KUMAR (VERMA)) JUDGE
Amitabh
Signature Not Verified Signed by: AMITABH RANJAN Signing time: 1/18/2023 11:42:00 AM
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