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Kedar Prasad Bichpuria vs Mukesh Kumar Bichpuria
2023 Latest Caselaw 770 MP

Citation : 2023 Latest Caselaw 770 MP
Judgement Date : 12 January, 2023

Madhya Pradesh High Court
Kedar Prasad Bichpuria vs Mukesh Kumar Bichpuria on 12 January, 2023
Author: Vivek Agarwal
                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                           ON THE 12 th OF JANUARY, 2023
                                          MISC. PETITION No. 5961 of 2022

                          BETWEEN:-
                          1.    KEDAR     PRASAD   BICHPURIA   S/O   LATE
                                PARMANAND BICHPURIA, AGED ABOUT 69
                                YEARS, OCCUPATION: RETIRED GOVT. SERVANT,
                                R/O MAHARAJPUR , NEAR PATHAK DHAVA,
                                HOUSING BORAD COLONY, TAHSIL AND
                                DISTRICT JABALPUR (MADHYA PRADESH)

                          2.    KAMLESH BICHPURIA S/O LATE PARMANAND
                                BICHPURIA,  AGED    ABOUT    45  YEARS,
                                OCCUPATION: BUSINESS R/O HOUSING BOARD
                                NEAR SHANTI NAGAR PANI KI TANKI STREET
                                NO. 5 TAHSIL AND DISTRICT JABALPUR
                                (MADHYA PRADESH)

                                                                            .....PETITIONER
                          (BY SHRI MUKHTAR AHMAD - ADVOCATE )

                          AND
                          1.    MUKESH    KUMAR    BICHPURIA S/O   LATE
                                PARMANAND BICHPURIA, AGED ABOUT 41
                                YEARS, R/O MANVIYAGANJ WARD TAHSIL AND
                                DISTRCIT KATNI (MADHYA PRADESH)

                          2.    PRAKASH CHAND BICHPURIA (GUPTA) S/O LATE
                                PARMANAND BICHPURIA, AGED ABOUT 61
                                YE A R S , R/O HOUSING BOARD NEAR JAIN
                                MANDIR TAHSIL AND DISTRICT KATNI (MADHYA
                                PRADESH)

                          3.    VINOD BICHPURIA S/O LATE PARMANAND
                                BICHPURIA, AGED ABOUT 55 YEARS, R/O
                                RAJENDRA COLONY BUDHAR CHINA GUEST
                                HOUSE DISTRICT SHAHDOL (MADHYA PRADESH)

                          4.    SMT. KALPANA BICHPURIA (GUPTA) W/O SHRI
                                BHUPENDRA GUPTA D/O LATE PARMANAND,
                                AGED ABOUT 40 YEARS, KASTURBA PARK
Signature Not Verified
Signed by: MRS. LORETTA
RAJ
Signing time: 1/13/2023
4:55:49 PM
                                                        2
                                SAINATH KRIPA BUILDING MAYENDAR MUMBAI
                                M.H. (MAHARASHTRA)

                          5.    SMT. SANGEETA BICHPURIA W/O LATE ANIL
                                KUMAR BICHPURIA, AGED ABOUT 45 YEARS, R/O
                                KHIRANI BESIDE MAA SHARDA ELECTRONIC
                                SHOP STREET KATNI TAHSIL AND DISTRICT
                                KATNI (MADHYA PRADESH)

                          6.    SHUBHAM    BICHPURIA   S/O LATE  ANIL
                                BICHPURIA, AGED ABOUT 18 YEARS, R/O
                                KHIRANI BESIDE MAA SHARDA ELECTRONIC
                                SHOP STREET KATNI TAHSIL AND DISTRICT
                                KATNI (MADHYA PRADESH)

                          7.    SATYAM BICHPURIA S/O LATE ANIL KUMAR
                                BICHPURIA,   AGED    ABOUT    16  YEARS,
                                OCCUPATION: MINOR THROUGH MOTHER SMT.
                                SANGEETA BICHPURIA WIDOW OF ANIL KUMAR
                                BICHPURIA R/O KHIRANI BESIDE MAA SHARDA
                                ELECTRONIC SHOP STREET KATNI TAHSIL AND
                                DISTRICT KATNI (MADHYA PRADESH)

                          8.    SHUBHI BICHPURIA D/O LATE ANIL BICHPURIA,
                                AGED ABOUT 13 YEARS, OCCUPATION: MINOR
                                THROUGH MOTHER SMT. SANGEETA BICHPURIA
                                WIDOW OF ANIL KUMAR BICHPURIA R/O
                                KHIRANI BESIDE MAA SHARDA ELECTRONIC
                                SHOP STREET KATNI TAHSIL AND DISTRICT
                                KATNI (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI ASHOK KUMAR JAIN - ADVOCATE FOR RESP. NO. 1 )

                                This petition coming on for admission this day, th e court passed the
                          following:
                                                              ORDER

No indulgence can be shown in the matter which is already fixed before the trial Court on 23.01.2023 for Judgment.

Thus, no indulgence is required in the supervisory jurisdiction of the Court. The petition fails and is dismissed.

Signature Not Verified Signed by: MRS. LORETTA RAJ Signing time: 1/13/2023 4:55:49 PM

(VIVEK AGARWAL) JUDGE Loretta

Signature Not Verified Signed by: MRS. LORETTA RAJ Signing time: 1/13/2023 4:55:49 PM

 
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