Ankush @ Shanku vs The State Of Madhya Pradesh
2023 Latest Caselaw 532 MP

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        CRA No. 417 of 2015
                                      (ANKUSH @ SHANKU AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                         Dated : 09-01-2023
                                 Shri M.K.Tripathi - Advocate for appellant No.1.

                                 Shri Z.M. Shah - Advocate for appellant No.2.
                                 Shri Ajay Shukla - Government Advocate for respondent/State.

On the joint request, matter is finally heard. Reserved for judgment.

                            (SUJOY PAUL)                                   (AMAR NATH (KESHARWANI))
                               JUDGE                                                JUDGE

                         manju

Signature Not Verified Signed by: MANJU Signing time:

1/10/2023 10:50:10 AM