Manmohan Yadav @ Pappi vs Surendra Sahu
2023 Latest Caselaw 352 MP

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                       CRR No. 4983 of 2022
                                              (MANMOHAN YADAV @ PAPPI Vs SURENDRA SAHU)

                          Dated : 05-01-2023
                                Shri Sourabh Bhooshan Shrivastava - Advocate for applicant.

                                Shri Kishore Roy - Panel Lawyer for respondent-State.

Learned counsel for the applicant prays for and is granted one week time to file duly certified copy of the impugned judgment.

List after one week.

(RAJENDRA KUMAR (VERMA)) JUDGE

MISHRA

Signature Not Verified Signed by: ARVIND KUMAR MISHRA Signing time: 1/6/2023 10:19:55 AM