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Rashi vs Vishal
2023 Latest Caselaw 3578 MP

Citation : 2023 Latest Caselaw 3578 MP
Judgement Date : 28 February, 2023

Madhya Pradesh High Court
Rashi vs Vishal on 28 February, 2023
Author: Sushrut Arvind Dharmadhikari
                                                         1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                             AT INDORE
                                                FA No. 1056 of 2014
                                                    (RASHI Vs VISHAL)

               Dated : 28-02-2023
                          Shri Sanjay P. Joshi, learned counsel for the appellant.

                          Shri Jyoti Swaroop Dave, learned counsel for the respondent.

Appellant - Mrs. Rashi W/o Vishal Awasthi and respondent - Mr. Vishal S/o Ashok Awasthi are present in person.

In Camera proceedings were conducted in light of the order dated

20/02/2023.

On asking the respondent, he stated that he could not arrange the meeting of his children with their grand-parents on last Saturday and Sunday, since the grand-parents were not willing to talk to the children.

This Court has been trying to persuade both the parties to arrive at amicable settlement vigorously but to no avail.

It appears that there is no possibility of amicable settlement between the parties in the matter.

Both the parties are directed to file affidavits in light of Apex Court

Judgment in the case of Rajnish vs. Neha (Criminal Appeal No.730/2022) within a period of 15 days from today. Thereafter the matter shall be heard finally after the affidavits are filed.

IA No.3978/2021,an application under Section 24 of Hindu Marriage Act seeking enhancement of maintenance as well as IA No.7897/2022, an

Signature Notapplication Verified under Section 25 of Hindu Marriage Act shall be considered at the Signed by: JAGDISHAN AIYER time of final hearing of this appeal.

Signing time: 2/28/2023 7:00:32 PM

List this matter in the week commencing 20/03/2023.


                   (S. A. DHARMADHIKARI)                        (PRAKASH CHANDRA GUPTA)
                            JUDGE                                        JUDGE

               Aiyer




Signature Not Verified
Signed by: JAGDISHAN
AIYER
Signing time: 2/28/2023
7:00:32 PM
 

 
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