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Kamlesh vs State Of M.P.
2023 Latest Caselaw 3391 MP

Citation : 2023 Latest Caselaw 3391 MP
Judgement Date : 24 February, 2023

Madhya Pradesh High Court
Kamlesh vs State Of M.P. on 24 February, 2023
Author: Rajendra Kumar (Verma)
                                                                          1
                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                 AT JABALPUR
                                                                   CRA No. 2381 of 1998
                                                                    (KAMLESH Vs STATE OF M.P.)

                                     Dated : 24-02-2023
                                               Shri Siddharth Datt - Advocate for the appellant.

                                               Shri Pankaj Tiwari - Panel Lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(RAJENDRA KUMAR (VERMA)) JUDGE

Amitabh

Signature Not Verified SAN

Digitally signed by AMITABH RANJAN Date: 2023.03.01 16:45:03 IST

 
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