Shobharam And Anr. vs The State Of Madhya Pradesh
2023 Latest Caselaw 3271 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                        CRA No. 909 of 2010
                                      (SHOBHARAM AND ANR. AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 22-02-2023
                                   Ms. Sharmila Sharma, learned counsel for the appellants.

                                   Shri Nitin Singh Bhati, learned Government Advocate for the
                           respondent/State.

Arguments heard. Judgment reserved.

                                (VIVEK RUSIA)                                               (ANIL VERMA)
                                    JUDGE                                                      JUDGE
                           RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 01-03-2023 17:43:42