Citation : 2023 Latest Caselaw 3105 MP
Judgement Date : 20 February, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 509 of 2002 (CHANDNA(D) THRU LRS RAGHUVEER Vs LAKHAN SINGH & ANR.)
Dated : 20-02-2023 Shri Gaurav Mishra, learned counsel for the appellant prays for and is
granted a week's time to file supplementary affidavit along with copies of Judgments of the Apex Court.
List this matter after one week, as prayed for.
(SUNITA YADAV) JUDGE
Durgekar
Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 21-02-2023 10:21:50 AM
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