Kasim Kureshi vs The State Of M.P.
2023 Latest Caselaw 2979 MP

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                   MCRC No. 19314 of 2022
                                      (KASIM KURESHI AND OTHERS Vs THE STATE OF M.P. AND OTHERS)

                         Dated : 17-02-2023
                                Shri Ashish Kumar Tiwari - Advocate for petitioners.

                                Shri Manas Mani Verma - Advocate for State.
                                Shri Rajesh Kumar Patel - Advocate for respondent No.2.

Shri Manas Mani Verma prays for time to go through the judgment of Hon'ble the Supreme Court in Narinder Singh & Others versus State of

Punjab & Another (2014) 6 SCC 466 to point out as to whether in view of the compromise arrived at between the parties, can proceedings be quashed for the offence under Section 327 of the Indian Penal Code, 1860?

Adjourned.

(VIVEK AGARWAL) JUDGE

amit

Signature Not Verified Signed by: AMIT JAIN Signing time:

2/20/2023 12:47:40 PM