M/S Rajkumar Agarwal vs Union Of India
2023 Latest Caselaw 2743 MP

                                                                 1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         AA No. 18 of 2023
                                           (M/S RAJKUMAR AGARWAL Vs UNION OF INDIA AND OTHERS)

                          Dated : 14-02-2023
                                  Shri Sarabvir Singh Oberoi - Advocate for the appellant.

                                  Shri Pushpendra Yadav - Assistant Solicitor General for the
                          respondents/UOI.

With consent, heard finally. Judgment dictated in open Court, signed and dated separately.

                               (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                  JUDGE                                            JUDGE

                          as

Signature Not Verified Signed by: ANURAG SONI Signing time: 2/15/2023 6:06:46 PM