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Principal Commissioner Of Income ... vs M/S Fine Builders
2023 Latest Caselaw 2652 MP

Citation : 2023 Latest Caselaw 2652 MP
Judgement Date : 13 February, 2023

Madhya Pradesh High Court
Principal Commissioner Of Income ... vs M/S Fine Builders on 13 February, 2023
Author: Sheel Nagu

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR ITA No. 37 of 2016 (PRINCIPAL COMMISSIONER OF INCOME TAX 1 Vs M/S FINE BUILDERS)

Dated : 13-02-2023 Shri Sanjay Lal - Advocate for the appellant.

Shri Lal appearing for the appellant prays for and is granted time to seek instructions and submit his arguments in the wake of judgment of the Apex Court in Global Estate vs. Commissioner of Income Tax (2020) 114 Taxmann.com 95 [SLP (C) No.34997 - 35001/2015].

List after four weeks.


                              (SHEEL NAGU)                                               (VIRENDER SINGH)
                                  JUDGE                                                       JUDGE

                           anand




Signature Not Verified

Signed by: ANAND KRISHNA SEN Signing time: 2/16/2023 6:34:25 PM

 
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