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Jaisiyaram Kashyap vs The State Of Madhya Pradesh
2023 Latest Caselaw 2489 MP

Citation : 2023 Latest Caselaw 2489 MP
Judgement Date : 11 February, 2023

Madhya Pradesh High Court
Jaisiyaram Kashyap vs The State Of Madhya Pradesh on 11 February, 2023
Author: Sunita Yadav
                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                                AT GWALIOR
                                              BEFORE LOK ADALAT
                                      HON'BLE SMT. JUSTICE SUNITA YADAV
                                                      &
                                    SHRI ARVIND DUDAWAT, SENIOR ADVOCATE
                                           ON THE 11 th OF FEBRUARY, 2023
                                        MISC. CRIMINAL CASE No. 12453 of 2016

                           BETWEEN:-
                           1.    JAISIYARAM KASHYAP S/O LATE SHRI KAMTA
                                 PRASAD, AGED ABOUT 52 YEARS, OCCUPATION:
                                 GOVT.   SERVICE,  R/O 29TH BATTALION,
                                 QWARTER NO. 94, DATIA (MADHYA PRADESH)

                           2.    VIRENDRA S/O JAYSIYARAM KASHYAP, AGED
                                 ABOUT 28 YEARS, OCCUPATION: GOVT SERVANT,
                                 R/O 29TH BATTALION, QWARTER NO. 94, DATIA
                                 (MADHYA PRADESH)

                           3.    MAHADEVI W/O JAYSIYARAM KASHYAP, AGED
                                 ABOUT 51 YEARS, OCCUPATION: HOUSWIFE R/O
                                 29TH BATTALION, QWARTER NO. 94, DATIA
                                 (MADHYA PRADESH)

                           4.    SONU @ SONENDRA KASHYAP S/O JAYSIYARAM,
                                 AGED ABOUT 19 YEARS, R/O 29TH BATTALION,
                                 QWARTER NO. 94, DATIA (MADHYA PRADESH)

                           5.    POJA W/O JAYSIYARAM KASHYAP, AGED ABOUT
                                 20 YEARSR/O 29TH BATTALION, QWARTER NO.
                                 94, DATIA (MADHYA PRADESH),

                           6.    ARTI KASHYAP D/O JAYSIYARAM KASHYAP,
                                 AGED ABOUT 16 YEARS, OCCUPATION: MINOR
                                 GUARDIAN FATHER JAYSIYARAM R/O 29TH
                                 BATTALION, QWARTER NO. 94, DATIA (MADHYA
                                 PRADESH)

                                                                             .....PETITIONERS
                           (NONE FOR THE PETITIONERS)

                           AND
                           THE STATE OF MADHYA PRADESH THROUGH POLICE
Signature Not Verified
Signed by: LOKENDRA JAIN
Signing time: 2/14/2023
4:12:03 PM
                                                              2
                           STATION KOTWALI,           DISTRICT DATIA         (MADHYA
                           PRADESH)

                                                                                    .....RESPONDENT/STATE
                           (BY SHRI B.P.S. CHAUHAN - PUBLIC PROSECUTOR)

                                   This application coming on for conciliation this day, the Bench passed
                           the following:
                                                                 ORDER

This petition has been filed by the petitioners for quashing of the FIR bearing Crime No. 346/2015 registered at police station Kotwali, District Datia.

On perusal of status report filed by Office, it reveals that the petitioners have already been acquitted from the aforesaid Crime No.346/2015 registered at

police station Kotwali, District Datia vide judgment dated 18/04/2017 passed in Sessions Trial No. 200033/2016 by the Sessions Judge, Datia, District Datia.

In view of the above, this petition filed under section 482 of Cr.P.C. has become infructuous.

Accordingly, the instant petition stands dismissed as rendered infructuous.

                              (SUNITA YADAV)                                         (ARVIND DUDAWAT )
                                  MEMBER                                                 MEMBER
                           (LJ*)




Signature Not Verified
Signed by: LOKENDRA JAIN
Signing time: 2/14/2023
4:12:03 PM
 

 
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