Madhya Pradesh High Court
Late Smt.Kaveribai W/O Mangilal ... vs Public Health Engineering ... on 11 February, 2023
Author: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE NATIONAL LOK ADALAT
HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
&
SHRI HITENDRA MEHTA
ON THE 11 th OF FEBRUARY, 2023
WRIT PETITION No. 8428 of 2016
BETWEEN:-
1. LATE SMT.KAVERIBAI W/O MANGILAL
(DECEASED) THROUGH LRS. DAYARAM KUSHWA
S/O MANGILAL KUSHWA WORKING AT
EXECUTIVE ENGINEER OFFICE, PUBLIC HEALTH
ENGINEER DEPT., DIVISION-1 (IMC),
MANDLESHWAR, KHARGONE (MADHYA
PRADESH)
2. SMT PREMBAI SOLANKI W/O RANJITSINGH,
AGED ABOUT 52 YEARS, OCCUPATION:
WATCHMAN EXECUTIVE ENGINEER OFFICE
PUBLIC HEALTH ENGINEER DEPARTMENT
DIVISION (IMC) , MANDLESWAR, KHARGONE
(MADHYA PRADESH)
3. BHARATSINGH S/O TEJSINGH, AGED ABOUT 51
Y E A R S , OCCUPATION: HELPER EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
4. BALU S/O IBLIYA, AGED ABOUT 50 YEARS,
OCCUPATION: WATCHMAN EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
5. JAKIR KHAN S/O HUSSAIN KHAN, AGED ABOUT 50
YEAR S, OCCUPATION: WATCHMAN EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
6. CHAND KHAN S/O SORAB, AGED ABOUT 43
YEAR S, OCCUPATION: WATCHMAN EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
Signature Not Verified
Signed by: NARENDRA
KUMAR RAIPURIA
Signing time: 2/15/2023
2:51:53 PM
2
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
7. NARSINGH S/O BABULAL KEWAT, AGED ABOUT
56 YEARS, OCCUPATION: WATCHMAN EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
8. MANSHARAM S/O MANGAT KEWAT, AGED
ABOUT 47 YEARS, OCCUPATION: WATCHMAN
EXECUTIVE ENGINEER OFFICE PUBLIC HEALTH
ENGINEER DEPARTMENT DIVISION (IMC) ,
MANDLESWAR, KHARGONE (MADHYA PRADESH)
9. DAYARAM S/O CHITU, AGED ABOUT 51 YEARS,
OCCUPATION: WATCHMAN EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
10. INDARSINGH S/O RAMSINGH, AGED ABOUT 37
Y E A R S , OCCUPATION: HELPER EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
11. ANTARSINGH S/O RAMSINGH, AGED ABOUT 37
Y E A R S , OCCUPATION: HELPER EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
12. TIKAMSINGH S/O MANGUSINGH, AGED ABOUT 47
Y E A R S , OCCUPATION: DRIVER EXECUTIVE
ENGINEER OFFICE PUBLIC HEALTH ENGINEER
DEPARTMENT DIVISION (IMC) , MANDLESWAR,
KHARGONE (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAKHAR KARPE, ADVOCATE )
AND
1. PUBLIC HEALTH ENGINEERING DEPARTMENT
CHIEF ENGINEER GROUND FLOOR, SATPURA
BHAWAN BHOPAL (MADHYA PRADESH)
2. EXECUTIVE ENGINEER PUBLIC HEALTH
ENGINEER DEPARTMENT D I VI S I ON 1, IMC,
MANDLESHWAR , DISTT KHAROGNE (MADHYA
Signature Not Verified
Signed by: NARENDRA
KUMAR RAIPURIA
Signing time: 2/15/2023
2:51:53 PM
3
PRADESH)
.....RESPONDENTS
(BY SHRI AKASH SHARMA, GOVERNMENT ADVOCATE )
This petition coming on for conciliation this day, the Bench passed the
following:
ORDER
Learned counsel for the petitioners seeks leave of this Court to withdraw
this petition with liberty to file a representation in light of the order dated
10.08.2018 passed in W.A. No.693/2018 and the order dated 23.08.2021
passed in CONC No.2693/2019.
T h e petitioners would be at liberty to file a detailed representation
annexing all the necessary documents within 15 days before the competent
authority. If such a representation is filed, the competent authority shall decide
the same in the light of judgments passed by this court and pass a reasoned and
speaking order within a period of two months thereafter. If it is found that the
petitioner is eligible for the benefits as claimed, the same may be extended to the
petitioner within the aforesaid period including consequential benefits (if any).
With the aforesaid, this petition stands disposed of.
(S. A. DHARMADHIKARI) (HITENDRA MEHTA)
MEMBER MEMBER
N.R.
Signature Not Verified
Signed by: NARENDRA
KUMAR RAIPURIA
Signing time: 2/15/2023
2:51:53 PM
