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Anil Kumar Tamrakar vs Girdharilal Gupta
2023 Latest Caselaw 2446 MP

Citation : 2023 Latest Caselaw 2446 MP
Judgement Date : 10 February, 2023

Madhya Pradesh High Court
Anil Kumar Tamrakar vs Girdharilal Gupta on 10 February, 2023
Author: Vishal Dhagat
                                                                                             1
                                                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                                                     AT JABALPUR
                                                                                        MP No. 30 of 2023
                                                                         (ANIL KUMAR TAMRAKAR Vs GIRDHARILAL GUPTA AND OTHERS)

 Dated : 10-02-2023
                                         Shri A.K. Jain - Advocate for the petitioner.

                                         Issue notice to the respondents on payment of process fee within seven

days by both mode, returnable in week commencing 13.03.2023.

Any order, judgment and decree passed by trial Court will be subject to the final order which will be passed in this miscellaneous petition.

(VISHAL DHAGAT) JUDGE

shabana SHABAN Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13 dda510735,

A ANSARI pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90 A6E101CF42422711, cn=SHABANA ANSARI Date: 2023.02.10 15:29:12 +05'30'

 
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