Ramratan Goswami vs The State Of Madhya Pradesh Thr.
2023 Latest Caselaw 2379 MP

Citation : 2023 Latest Caselaw 2379 MP
Judgement Date : 9 February, 2023

Madhya Pradesh High Court

Ramratan Goswami vs The State Of Madhya Pradesh Thr. on 9 February, 2023

Author: Rohit Arya

                                     1
             IN THE HIGH COURT OF MADHYA PRADESH
                          AT GWALIOR
                              CRA No. 614 of 2015
                (RAMRATAN GOSWAMI Vs THE STATE OF MADHYA PRADESH THR.)

  Dated : 09-02-2023
       Shri Vijay Sundaram - Advocate for the appellant from Legal Aid.

       Smt. Anjali Gyanani - Public Prosecutor for the respondent/State.

Heard.

Reserved for judgment.




     (ROHIT ARYA)                                (SATYENDRA KUMAR SINGH)
        JUDGE                                             JUDGE
 (alok)




ALOK KUMAR

2023.02.09 17:28:29 +05'30'

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