Citation : 2023 Latest Caselaw 2208 MP
Judgement Date : 7 February, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 2936 of 2023
(TARUN KUMAR Vs VITHHAL)
Dated : 07-02-2023
Shri Abhay Saraswat - Advocate for the applicant.
Let notice be issued to respondent on payment of process fee within 7
days. Notice be made returnable within six weeks.
Also heard on IA No. 1017/2023 which is an application for stay. It is directed that the trial court may proceed further with the hearing of the case, however, shall not deliver the final judgment without leave of this
Court.
(ANIL VERMA) JUDGE
BDJ
Signature Not Verified Signed by: BHUVNESHWAR DATT JOSHI Signing time: 08-02-2023 10:50:39
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