Deependra Lal vs Smt. Kritika
2023 Latest Caselaw 2136 MP

                                                               1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        FA No. 255 of 2023
                                                     (DEEPENDRA LAL Vs SMT. KRITIKA)

                          Dated : 06-02-2023
                                Dr. Anuvad Shrivastava - Advocate for the appellant.

                                Heard.
                                Admit.
                                Issue notice to the respondent on payment of process fee within seven

days, failing which this appeal shall stands dismissed automatically without

further reference to the Court.

He is also heard on IA No.1515/2023, application for stay. Subject to hearing the other side till the next date of hearing, the impugned judgment and decree dated 24.12.2022 shall remain stayed.

Record of the Court below be requisitioned.

Certified copy as per rules.

                            (SUJOY PAUL)                                   (AMAR NATH (KESHARWANI))
                               JUDGE                                                JUDGE

                          DPS




Signature Not Verified
Signed by: DHEERAJ
PRATAP SINGH
Signing time: 07-Feb-23
10:31:06 AM