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Parag Patel vs Shyamkali
2023 Latest Caselaw 2132 MP

Citation : 2023 Latest Caselaw 2132 MP
Judgement Date : 6 February, 2023

Madhya Pradesh High Court
Parag Patel vs Shyamkali on 6 February, 2023
Author: Rajendra Kumar (Verma)
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRR No. 1227 of 2005
                                                   (PARAG PATEL Vs SHYAMKALI AND OTHERS)

                          Dated : 06-02-2023
                                   Shri Arun Singh - Advocate for the applicant.

                                   None for the respondents.

The dispute involved in this matter can be resolved with the assistance of the Mediator.

Principal District and Sessions Judge, Rewa is directed to appoint a

Mediator placed at District Rewa.

Registry is directed to send copy of impugned judgments and other relevant documents to P.D.J., Rewa.

List the matter alongwith Mediation report.

(RAJENDRA KUMAR (VERMA)) JUDGE

kafeel

Signature Not Verified Signed by: KAFEEL AHMED ANSARI Signing time: 2/7/2023 6:21:54 PM

 
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