M/S Jain Construction Company vs Commissioner (Appeals)
2023 Latest Caselaw 2040 MP

Citation : 2023 Latest Caselaw 2040 MP
Judgement Date : 3 February, 2023

Madhya Pradesh High Court

M/S Jain Construction Company vs Commissioner (Appeals) on 3 February, 2023

Author: Sheel Nagu

                                           1
                       IN THE HIGH COURT OF MADHYA PRADESH
                                    AT JABALPUR
                                    WP No. 2821 of 2022
               (M/S JAIN CONSTRUCTION COMPANY Vs COMMISSIONER (APPEALS) AND OTHERS)

Dated : 03-02-2023
            Shri Arya Bhatt - Advocate for petitioner.

            Shri Gautam Prasad - Advocate for respondents.

Learned counsel for the Revenue in view of Division Bench judgment of Bombay High Court in the case of Saihar Supply Chain Consulting Pvt. Ltd. Vs. The Union of India & another decided on 10.01.2022 in W.P.(L.)

No.1275 of 2021 prays for time to seek instructions.

List after four weeks.


     (SHEEL NAGU)                                                  (VIRENDER SINGH)
         JUDGE                                                          JUDGE

DV

Digitally signed by
DINESH VERMA

Date: 2023.02.04 11:09:06 +05'30'

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