Smt. Partibha Sulekhiya vs Rajesh Sulekhiya
2023 Latest Caselaw 2038 MP

                                                               1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        FA No. 226 of 2023
                                              (SMT. PARTIBHA SULEKHIYA Vs RAJESH SULEKHIYA)

                         Dated : 03-02-2023
                                 Mr. Dinesh Kumar Upadhyay - Advocate for the appellant.

                                 Heard.
                                 The appeal is admitted for final hearing.
                                 Issue notice to the respondent on payment of process fee within a period

o f seven days, failing which the appeal shall stands dismissed without further

reference to the Court.

Let record of the Court below be requisitioned. Also heard on I.A.No.1265 of 2023 for stay. Subject to hearing the other side, till the next date of hearing, impugned judgment and decree dated 21/12/2022 shall remain stayed.

                                 Certified copy as per rules


                            (SUJOY PAUL)                                   (AMAR NATH (KESHARWANI))
                               JUDGE                                                JUDGE

                         manju




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2/4/2023 11:42:44 AM