Madhya Pradesh High Court
The State Of Madhya Pradesh vs Bablu @ Sada on 3 February, 2023
Author: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SUJOY PAUL
&
HON'BLE SHRI JUSTICE AMAR NATH (KESHARWANI)
MISC. CRIMINAL CASE No. 9981 of 2016
BETWEEN:-
THE STATE OF MADHYA PRADESH SHO POLICE
STATION ITARSI DISTT. HOSHANGABAD (MADHYA
PRADESH)
...APPLICANT
(BY SHRI ARVIND SINGH-GOVT.ADVOCATE )
AND
1. BABLU @ SADA S/O NARENDRA KEWAT, AGED
ABOUT 25 YEARS, BALAJI MANDIR KE PAS ITARSI
TEH. ITARIS (MADHYA PRADESH)
2. PAWAN S/O SHRI GAJENDRA MOURYA, AGED
ABOUT 30 YEARS, GANDHINAGAR, ITARSI,
TEHSIL, ITARSI,DISTT. HOSHANGABAD (MADHYA
PRADESH)
3. MUKKU @ MUKUL S/O MAHESH MOURYA, AGED
ABOUT 30 YEARS, G.R.P. COLONY, TEHSIL ITARSI,
DISTT. HOSHANGABAD (MADHYA PRADESH)
4. KAMAL S/O RAMESH MAHOBE BASOD, AGED
ABOUT 25 YEARS, BHORA, TEHSIL MULTAI,
DISTT. BETUL (MADHYA PRADESH)
5. ANKUR S/O ARVIND MEHTA, AGED ABOUT 27
YEARS, GURU NANAK DALMIL K PAS, TEHSIL
ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
6. ANSHUL S/O MAHENDRA SAHGAL, AGED ABOUT
34 YEARS, BALAJI MANDIR K PAS, ITARSI, DISTT.
HOSHANGABAD (MADHYA PRADESH)
Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 2/7/2023
10:39:08 AM
2
7. SHANKAR S/O SHRI KISHAN CHAND MIHANI,
AGED ABOUT 51 YEARS, BALAJI MANDIR K PAS,
ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
8. SACHIN S/O RAMESH BIKANIYA, AGED ABOUT 29
YEARS, OCCUPATION: R RAMNAGAR, NEW YARD
ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
9. DEEPAK @ GOLU GAJRAJ S/O JAGDISH MEHTAR,
AGED ABOUT 34 YEARS, GANDHINAGAR, TEHSIL
ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
10. GHANSHYAM @ BHEDA S/O GOPAL PRASAD
BASOD, AGED ABOUT 32 YEARS, RAMNAGAR,
NEW YARD ITARSI, DISTT. HOSHANGABAD
(MADHYA PRADESH)
11. DHANRAJ @ MINTA S/O GENDALAL BASO, AGED
ABOUT 33 YEARS, GANDHINAGAR, TEHSIL
ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
12. VIKRAM @ TAKKU @ VIKKIS S/O GAJENDRA
MOURYA, AGED ABOUT 29 YEARS,
GANDHINAGAR, TEHSIL ITARSI, DISTT.
HOSHANGABAD (MADHYA PRADESH)
13. GOLU @ RAVI MEHRA S/O SANTOSH MEHRA,
AGED ABOUT 24 YEARS, GANDHINAGAR, TEHSIL
ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
14. HITESH @ CHOTA SANNI MEHRA S/O SANTOSH
MEHRA, AGED ABOUT 25 YEARS, GANDHINAGAR,
TEHSIL ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
15. CHOTA MINTA @ BRIJESH S/O RAJU BASOD,
AGED ABOUT 24 YEARS, GURUNANAK DALMI KE
PAS, ITARSI, DISTT. HOSHANGABAD (MADHYA
PRADESH)
.....RESPONDENTS
(NONE )
-----------------------------------------------------------------------------------------------
RESERVED ON : 31/01/2023
PRONOUNCED ON : 03/02/2023
Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 2/7/2023
10:39:08 AM
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This application seeking leave to appeal having been heard and
reserved for order, coming on for pronouncement on this day, Justice Sujoy
Paul, pronounced the following:
ORDER
This is an application seeking leave to appeal against the impugned
judgment whereby certain accused persons have been acquitted. This Court in
connected Criminal Appeal No. 257/2016 and other five connected Criminal
Appeals delivered the judgment today and set aside the impugned judgment
dated 05-01-2016 passed by Sessions Judge, Hoshangabad in ST No.
169/2010. Thus, question of grant of leave does not arise.
Accordingly, this M.Cr.C No. No. 9981/2016 is dismissed.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
PG
Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 2/7/2023
10:39:08 AM
