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Kanchedilal @ Karan Sahu vs The State Of Madhya Pradesh
2023 Latest Caselaw 1929 MP

Citation : 2023 Latest Caselaw 1929 MP
Judgement Date : 2 February, 2023

Madhya Pradesh High Court
Kanchedilal @ Karan Sahu vs The State Of Madhya Pradesh on 2 February, 2023
Author: Dinesh Kumar Paliwal
                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     CRA No. 5738 of 2022
                                      (KANCHEDILAL @ KARAN SAHU Vs THE STATE OF MADHYA PRADESH)

                         Dated : 02-02-2023
                                Shri Jayant Prakash Patel - Advocate for the appellant.

                                Shri Pradeep Dwivedi - Panel Lawyer for the respondent/State.

Learned counsel for the appellant is directed to file certified copy of the judgment dated 31.03.2022 by trial Court.

As prayed, list this case for arguments on I.A. No. 16603/2022 after two

weeks.

(DINESH KUMAR PALIWAL) JUDGE

L.R.

Signature Not Verified Signed by: LALIT SINGH RANA Signing time: 2/3/2023 12:33:49 PM

 
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