Chhattar Singh Badariya vs The State Of Madhya Pradesh
2023 Latest Caselaw 21722 MP

Madhya Pradesh High Court

Chhattar Singh Badariya vs The State Of Madhya Pradesh on 18 December, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 362 of 2023 (CHHATTAR SINGH BADARIYA Vs THE STATE OF MADHYA PRADESH)

Dated : 18-12-2023 Shri D.K. Singrore - Advocate for appellant.

Shri A.N. Gupta - Government Advocate for State.

Shri D.K. Singrore - Advocate for appellant submits that he has filed cross objection on 12.12.2023.

List on 20.12.2023 along with the said judgment.

                             (SUJOY PAUL)                                     (BINOD KUMAR DWIVEDI)
                                JUDGE                                                 JUDGE

                           Shub