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Manager Ambara Colliery Of Wcl vs The Secretary Rkkms
2023 Latest Caselaw 21712 MP

Citation : 2023 Latest Caselaw 21712 MP
Judgement Date : 18 December, 2023

Madhya Pradesh High Court

Manager Ambara Colliery Of Wcl vs The Secretary Rkkms on 18 December, 2023

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         WP No. 8375 of 2016
                                          (MANAGER AMBARA COLLIERY OF WCL Vs THE SECRETARY RKKMS)

                           Dated : 18-12-2023
                                 Shri Anoop Nair - Advocate for petitioner.

                                 None for respondent.

On 13.07.2023 also none had appeared for respondent, therefore, by way of last indulgence, the case was adjourned.

Today also none appears for respondent. Accordingly, respondent is

proceeded ex-parte.

Heard.

Reserved for judgment.

(G.S. AHLUWALIA) JUDGE

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