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Arvind Kumar Tripathi vs The State Of Madhya Pradesh
2023 Latest Caselaw 20461 MP

Citation : 2023 Latest Caselaw 20461 MP
Judgement Date : 4 December, 2023

Madhya Pradesh High Court

Arvind Kumar Tripathi vs The State Of Madhya Pradesh on 4 December, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 29214 of 2023 (ARVIND KUMAR TRIPATHI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 04-12-2023 Shri Ankit Saxena - Advocate - for petitioner

Shri Naveen Dubey - Government Advocate - for State

Counsel for State is directed to examine whether the relief claimed for clubbing FIR in existing circumstances of the case can be granted to the petitioner or not in the light of the judgment on which petitioner is relying upon.

List on 06/12/2023.

(SANJAY DWIVEDI) JUDGE

sushma

 
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