Satyam Singh Baghel @ ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 14042 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3922 of 2023 (SATYAM SINGH BAGHEL @ CHANDRASHEKHAR SINGH GAHARWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 25-08-2023 Shri U.N. Pandey - Advocate for the appellant.

Shri A.S. Baghel - Government Advocate for the State.

As jointly prayed, let this matter be de-linked from other connected matters because it is common stand of parties that this matter is arising out of a different crime number and a different judgment.

Joint prayer is allowed.

The Registry is directed to de-link this matter with other connected matters and list it separately after a week.

                               (SUJOY PAUL)                                (AVANINDRA KUMAR SINGH)
                                  JUDGE                                             JUDGE

                          rj




Signature Not Verified
Signed by: RAJESH KUMAR
JYOTISHI
Signing time: 8/25/2023
5:22:54 PM