Ramprasad vs Smt. Asharani @ Aasha W/O Ramesh ...
2023 Latest Caselaw 13769 MP

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                        SA No. 1421 of 2023
                                     (RAMPRASAD Vs SMT. ASHARANI @ AASHA W/O RAMESH YANA AND OTHERS)

                          Dated : 22-08-2023
                                  Shri   Sevakram      Gurjar,       learned   counsel   for   the   appellant

                          alongwith Senior Advocate Shri Ashok Kumar Surajmal Garg.
                                  Shri Dharmendra Singh Patel, learned counsel for the respondent

No.3.

Heard on IA No. 4327/2023, an application for stay under Section 41

Rule 5 r/w Section 151 of CPC.

I t is directed that subject to deposit security of Rs. 1,00,000/-, the execution of impugned judgment dated 08.05.2023 shall remain stayed till the next date of hearing.

List the matter in the week commencing from 04.09.2023. C.C. as per rules.

(PREM NARAYAN SINGH) JUDGE

akanksha

Signature Not Verified Signed by: AKANKSHA LAHORIYA Signing time: 8/23/2023 10:47:15 AM