Shrimati Varsha Kanathe vs Pradip Kumar Kanathe
2022 Latest Caselaw 12992 MP

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         FA No. 1230 of 2022
                                             (SHRIMATI VARSHA KANATHE Vs PRADIP KUMAR KANATHE)

                          Dated : 26-09-2022
                                   Shri G. R. Deshmukh, learned counsel for the appellant.

                                   None for the respondent.

Heard on Admission.

The appeal is admitted for final hearing. I.A. No.8979/2022, application for stay is taken up. Subject to hearing the other side, till the next date of hearing, the

impugned judgment dated 7.7.2022 shall remain stayed.

                                (SUJOY PAUL)                                   (PRAKASH CHANDRA GUPTA)
                                   JUDGE                                                JUDGE

                          ahd




Signature Not Verified
Signed by: MOHD AHMAD

Signing time: 9/27/2022 2:57:13 PM